Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Uttar Pradesh - Subsection Section 40(3) in The U.P. Dookan Aur Vanijya Adhisthan Adhiniyam, 1962 (3)The rules made under this section shall be subject to the condition of previous publication.[* * * ] [Sub-section (4) omitted by U.P. Act No. 54 of 1976.]
