Gujarat High Court
Akhalak Ahmed Nizamali Bukhari vs Gujarat State Waqf Tribunal on 29 March, 2019
Author: Anant S. Dave
Bench: Anant S. Dave, Biren Vaishnav
C/CA/315/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
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UMRETH NAGARPALIKA THRU CHIEF OFFICER
Versus
KAMLESHBHAI BABUBHAI HARIJAN
==========================================================
Appearance:
MR. JAY M THAKKAR(6677) for the Applicant(s) No. 1
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C/CA/315/2019 ORDER
for the Respondent(s) No. 1,2,3
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE ANANT S. DAVE
and
HONOURABLE MR.JUSTICE BIREN VAISHNAV
Date : 29/03/2019
ORAL ORDER
(PER : HONOURABLE THE ACTING CHIEF JUSTICE ANANT S. DAVE) Office objections to be removed on or before 22.4.2019, failing which the concerned matter shall stand dismissed for non- prosecution.
(ANANT S. DAVE, ACJ) (BIREN VAISHNAV, J) A.M. PIRZADA Page 7 of 7 Downloaded on : Sat Jun 29 00:51:40 IST 2019