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[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(4) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(4)When the office of the Registrar is vacant or when the Registrar is, by reason of ill health, absence or any other cause, unable to perform his functions as the Registrar. His functions shall be performed by such person of appropriate level appointed by the Vice-Chancellor.