Supreme Court - Daily Orders
Uttar Pradesh Ground Water Department ... vs The Chief Secretary on 17 March, 2023
Bench: K.M. Joseph, B.V. Nagarathna
ITEM NO.46 COURT NO.3 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No. 1458/2020
UTTAR PRADESH GROUND WATER DEPARTMENT
NON GAZETTED EMPLOYEE ASSOCIATION (REGD.) & ANR. Petitioner(s)
VERSUS
THE CHIEF SECRETARY & ORS. Respondent(s)
(With IA No. 134213/2020 - EXEMPTION FROM FILING O.T. and IA No.
90562/2021 - STAY APPLICATION and IA No. 134214/2020 - STAY
APPLICATION)
WITH
SLP(C) No. 6091/2022 (XI)
(With IA No. 128020/2022 - APPLICATION FOR TAKING ON RECORD and IA
No. 49973/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No. 88055/2022 - EXEMPTION FROM FILING O.T. and IA No.
49972/2022 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 2290/2021 (XI)
(With IA No. 17431/2021 - EXEMPTION FROM FILING O.T.)
CONMT.PET.(C) No. 429-431/2021 in C.A. No. 7029-7031/2019 (III-A)
(With IA No. 145050/2021 - EXEMPTION FROM FILING AFFIDAVIT and IA
No. 145052/2021 - EXEMPTION FROM FILING O.T. and IA No. 54613/2021
- EXEMPTION FROM FILING O.T.)
SLP(C) No. 17982/2021 (XI)
(With IA No. 142332/2021 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No. 142331/2021 - EXEMPTION FROM FILING
O.T.)
SLP(C) No. 5736/2022 (XI)
(With IA No. 111544/2022 - EXEMPTION FROM FILING O.T. and IA No.
48026/2022 - EXEMPTION FROM FILING O.T.)
SLP(C) No. 4385/2022 (XI)
(With IA No.35922/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.35920/2022-EXEMPTION FROM FILING O.T.)
Signature Not Verified
Diary No(s). 1747/2020 (XI)
Digitally signed by
Nidhi Ahuja
Date: 2023.03.21
(FOR ADMISSION and I.R. and IA No.26204/2020-CONDONATION OF DELAY
10:37:34 IST
Reason:
IN FILING and IA No.26205/2020-EXEMPTION FROM FILING O.T. and IA
No. 26204/2020 - CONDONATION OF DELAY IN FILING)
1
WP (C) No. 1458/2020 etc.
SLP(C) No. 6206/2020 (XI)
(With IA No. 43902/2020 - EXEMPTION FROM FILING O.T.)
Diary No(s). 27329/2022 (XI)
(With IA No.17871/2023-CONDONATION OF DELAY IN FILING and IA
No.17868/2023-EXEMPTION FROM FILING O.T. and IA No.17874/2023-
CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS)
CONMT.PET.(C) No. 2115/2018 in C.A. No. 2896/2018 (III-A)
(Listed on 25.11.2019. Adjourn for two weeks.)
Diary No(s). 40367/2019 (XI)
(FOR ADMISSION and I.R. and IA No.12289/2020-CONDONATION OF DELAY
IN FILING and IA No.12293/2020-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.12292/2020-EXEMPTION FROM FILING O.T.
and IA No.12290/2020-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS and IA No. 12289/2020 - CONDONATION OF DELAY IN FILING and
IA No. 12290/2020 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS and IA No. 12293/2020 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No. 12292/2020 - EXEMPTION FROM FILING
O.T.)
Diary No(s). 40978/2019 (XI)
(With IA No.30409/2020-CONDONATION OF DELAY IN FILING and IA
No.30412/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.30414/2020-EXEMPTION FROM FILING O.T. and IA
No.30410/2020-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS and IA No. 30409/2020 - CONDONATION OF DELAY IN FILING and
IA No. 30410/2020 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS and IA No. 30412/2020 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No. 30414/2020 - EXEMPTION FROM FILING
O.T.)
CONMT.PET.(C) No. 306/2020 in C.A. No. 6804/2019 (III-A)
(With IA No. 103547/2022 - APPLICATION FOR PERMISSION and IA No.
103548/2022 - EXEMPTION FROM FILING O.T. and IA No. 12985/2020 -
EXEMPTION FROM FILING O.T.)
CONMT.PET.(C) No. 332/2020 in SLP(C) No. 19326/2017 (XI)
(With IA No. 12990/2020 - EXEMPTION FROM FILING O.T.)
CONMT.PET.(C) No. 314-318/2020 in C.A. No. 6938-6942/2019 (III-A)
(With IA No. 52530/2021 - EXEMPTION FROM FILING O.T. and IA No.
52526/2021 - EXEMPTION FROM FILING O.T. and IA No. 17742/2020 -
EXEMPTION FROM FILING O.T.)
CONMT.PET.(C) No. 309-313/2020 in C.A. No. 6799-6803/2019 (III-A)
(With IA No. 52538/2021 - EXEMPTION FROM FILING O.T. and IA No.
52534/2021 - EXEMPTION FROM FILING O.T. and IA No. 17758/2020 -
EXEMPTION FROM FILING O.T.)
2
WP (C) No. 1458/2020 etc.
CONMT.PET.(C) No. 319/2020 in C.A. No. 6805/2019 (III-A)
(With IA No. 18881/2020 - EXEMPTION FROM FILING O.T.)
W.P.(C) No. 74/2021 (X)
(With IA No. 7531/2021 - EXEMPTION FROM FILING O.T. and IA No.
31291/2021 – INTERVENTION/IMPLEADMENT and IA No. 10673/2021 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.
7530/2021 - STAY APPLICATION)
W.P.(C) No. 333/2021 (X)
(FOR ADMISSION and I.R. and IA No.39119/2021-STAY APPLICATION and
IA No.39118/2021-EXEMPTION FROM FILING O.T. and IA No. 88794/2021 –
INTERVENTION/IMPLEADMENT and IA No. 39119/2021 - STAY APPLICATION)
W.P.(C) No. 332/2021 (X)
(With IA No. 165768/2022 - CONDONATION OF DELAY IN FILING and IA
No. 39054/2021 - EX-PARTE STAY and IA No. 39052/2021 - EXEMPTION
FROM FILING O.T.)
SLP(C) No. 13043/2021 (XI)
(With IA No. 104905/2021 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No. 104907/2021 - EXEMPTION FROM FILING
O.T.)
SLP(C) No. 14824/2021 (XI)
(FOR ADMISSION and I.R. and IA No.119343/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.119341/2021-EXEMPTION FROM
FILING O.T.)
SLP(C) No. 5859/2022 (XI)
(With IA No. 48579/2022 - EXEMPTION FROM FILING O.T.)
Date : 17-03-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s)
Mr. Kamal Kant Tripathi, Adv.
Mr. Asit Kumar Rari, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mrs. Rachna Gupta, AOR
Mr. Abhishek Misra, Adv.
Mrs. Deepika Mishra, Adv.
Mr. Manohar Pratap, Adv.
Mr. Salaj Kumar Rai, Adv.
Ms. Manju Jetley, AOR
3
WP (C) No. 1458/2020 etc.
Mr. Mukesh Kumar Sharma, AOR
Mr. Manoj K. Mishra, AOR
Mr. Umesh Dubey, Adv.
Mr. Sudhir S. Rawat, Adv.
Dr. Bheem Pratap Singh, Adv.
Mr. A. Baskar, Adv.
Mr. A. Bhasme, Adv.
Mr. U.K Uniyal, Sr. Adv.
Mr. D.K Garg, Adv.
Mr. Abhishek Garg, Adv.
Mr. Dhananjay Garg, AOR
Mr. Ishaan Tiwari, Adv.
Mr. R.P Bansal, Adv.
Mr. Kamlendra Mishra, AOR
Mr. Brahma Singh, Adv.
Mr. Rohit Viddhudi, Adv.
Ms. Manju, Adv.
Mr. Shivapati Pandey, Adv.
Mr. Anantha Narayana M.G., AOR
Ms. Shilpa Liza George, AOR
Ms. Aishwarya Bhati, ASG.
Mr. Harish Pandey, AOR
Mr. S.R. Singh, Sr. Adv.
Mr. Ankur Prakash, AOR
For Respondent(s)
Mr. Anil Kaushik, Adv.
Mr. Anil Kumar Mishra, AOR
Mr. Anurag Singh, Adv.
Mr. R.K. Singh, Adv.
Mrs. Neeraj Singh, Adv.
Mr. Kumar Gaurav, Adv.
Ms. Ritu Reniwal, Adv.
Mr. Ajay Choudhary, Adv.
Mr. Aman Rastogi, Adv.
Mr. Praveen Pathak, Adv.
Mr. Anil Raina, Adv.
Ms. Diksha Sarin, Adv.
Mr. Sanjay Rastogi, AOR
Ms. Parul Shukla, AOR
4
WP (C) No. 1458/2020 etc.
Mr. Sudeep Kumar, AOR
Mrs. Manisha, Adv.
Ms. Ruchira Goel, AOR
Mr. S.R. Singh, Sr. Adv.
Mr. Ankur Prakash, AOR
Mr. P.S. Patwalia, Sr. Adv.
Ms. Aishwarya Bhati, A.S.G.
Mr. Rajeev Kumar Dubey, Adv.
Mr. Ashiwan Mishra, Adv.
Mr. Kamlendra Mishra, AOR
Mr. Ajit Sharma, AOR
Mr. Mukesh K Giri, Adv.
Mr. Mohit Singh, Adv.
Mr. Sudhir Naagar, AOR
Mr. Girish Chand Tyagi, Adv.
Mr. Kailash Prashad Pandey, AOR
Mr. Anurag Tyagi, Adv.
Mr. Hemant Kumar, Adv.
Mr. Praveen Singh, Adv.
Mr. Ambar Qamaruddin, AOR
Mr. Tejasvi Kumar, Adv.
Mr. Syed Sarfaraz Karim, Adv.
Ms. Renu Bhandari, Adv.
Mr. Ajay Vikram Singh, AOR
Mr. Ankur Yadav, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 25th April, 2023. Interim order to continue till the next date of hearing.
(NIDHI AHUJA) (RENU KAPOOR) AR-cum-PS ASSISTANT REGISTRAR 5