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Supreme Court - Daily Orders

Uttar Pradesh Ground Water Department ... vs The Chief Secretary on 17 March, 2023

Bench: K.M. Joseph, B.V. Nagarathna

     ITEM NO.46                   COURT NO.3                 SECTION X

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     Writ Petition (Civil) No. 1458/2020

     UTTAR PRADESH GROUND WATER DEPARTMENT
     NON GAZETTED EMPLOYEE ASSOCIATION (REGD.) & ANR.         Petitioner(s)

                                          VERSUS

     THE CHIEF SECRETARY & ORS.                               Respondent(s)

     (With IA No. 134213/2020 - EXEMPTION FROM FILING O.T. and IA No.
     90562/2021 - STAY APPLICATION and IA No. 134214/2020 - STAY
     APPLICATION)

     WITH

     SLP(C) No. 6091/2022 (XI)
     (With IA No. 128020/2022 - APPLICATION FOR TAKING ON RECORD and IA
     No. 49973/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No. 88055/2022 - EXEMPTION FROM FILING O.T. and IA No.
     49972/2022 - EXEMPTION FROM FILING O.T.)

     SLP(C) No. 2290/2021 (XI)
     (With IA No. 17431/2021 - EXEMPTION FROM FILING O.T.)

     CONMT.PET.(C) No. 429-431/2021 in C.A. No. 7029-7031/2019 (III-A)
     (With IA No. 145050/2021 - EXEMPTION FROM FILING AFFIDAVIT and IA
     No. 145052/2021 - EXEMPTION FROM FILING O.T. and IA No. 54613/2021
     - EXEMPTION FROM FILING O.T.)

     SLP(C) No. 17982/2021 (XI)
     (With IA No. 142332/2021 - EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No. 142331/2021 - EXEMPTION FROM FILING
     O.T.)

     SLP(C) No. 5736/2022 (XI)
     (With IA No. 111544/2022 - EXEMPTION FROM FILING O.T. and IA No.
     48026/2022 - EXEMPTION FROM FILING O.T.)

     SLP(C) No. 4385/2022 (XI)
     (With IA No.35922/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.35920/2022-EXEMPTION FROM FILING O.T.)
Signature Not Verified


     Diary No(s). 1747/2020 (XI)
Digitally signed by
Nidhi Ahuja
Date: 2023.03.21
     (FOR ADMISSION and I.R. and IA No.26204/2020-CONDONATION OF DELAY
10:37:34 IST
Reason:

     IN FILING and IA No.26205/2020-EXEMPTION FROM FILING O.T. and IA
     No. 26204/2020 - CONDONATION OF DELAY IN FILING)

                                                                              1
WP (C) No. 1458/2020 etc.



SLP(C) No. 6206/2020 (XI)
(With IA No. 43902/2020 - EXEMPTION FROM FILING O.T.)

Diary No(s). 27329/2022 (XI)
(With IA No.17871/2023-CONDONATION OF DELAY IN FILING and IA
No.17868/2023-EXEMPTION FROM FILING O.T. and IA No.17874/2023-
CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS)

CONMT.PET.(C) No. 2115/2018 in C.A. No. 2896/2018 (III-A)
(Listed on 25.11.2019. Adjourn for two weeks.)

Diary No(s). 40367/2019 (XI)
(FOR ADMISSION and I.R. and IA No.12289/2020-CONDONATION OF DELAY
IN FILING and IA No.12293/2020-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.12292/2020-EXEMPTION FROM FILING O.T.
and IA No.12290/2020-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS and IA No. 12289/2020 - CONDONATION OF DELAY IN FILING and
IA No. 12290/2020 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS and IA No. 12293/2020 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No. 12292/2020 - EXEMPTION FROM FILING
O.T.)

Diary No(s). 40978/2019 (XI)
(With IA No.30409/2020-CONDONATION OF DELAY IN FILING and IA
No.30412/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and   IA   No.30414/2020-EXEMPTION  FROM   FILING   O.T.   and  IA
No.30410/2020-CONDONATION OF DELAY IN REFILING /        CURING THE
DEFECTS and IA No. 30409/2020 - CONDONATION OF DELAY IN FILING and
IA No. 30410/2020 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS and IA No. 30412/2020 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No. 30414/2020 - EXEMPTION FROM FILING
O.T.)

CONMT.PET.(C) No. 306/2020 in C.A. No. 6804/2019 (III-A)
(With IA No. 103547/2022 - APPLICATION FOR PERMISSION and IA No.
103548/2022 - EXEMPTION FROM FILING O.T. and IA No. 12985/2020 -
EXEMPTION FROM FILING O.T.)

CONMT.PET.(C) No. 332/2020 in SLP(C) No. 19326/2017 (XI)
(With IA No. 12990/2020 - EXEMPTION FROM FILING O.T.)

CONMT.PET.(C) No. 314-318/2020 in C.A. No. 6938-6942/2019 (III-A)
(With IA No. 52530/2021 - EXEMPTION FROM FILING O.T. and IA No.
52526/2021 - EXEMPTION FROM FILING O.T. and IA No. 17742/2020 -
EXEMPTION FROM FILING O.T.)

CONMT.PET.(C) No. 309-313/2020 in C.A. No. 6799-6803/2019 (III-A)
(With IA No. 52538/2021 - EXEMPTION FROM FILING O.T. and IA No.
52534/2021 - EXEMPTION FROM FILING O.T. and IA No. 17758/2020 -
EXEMPTION FROM FILING O.T.)

                                                                 2
WP (C) No. 1458/2020 etc.



CONMT.PET.(C) No. 319/2020 in C.A. No. 6805/2019 (III-A)
(With IA No. 18881/2020 - EXEMPTION FROM FILING O.T.)

W.P.(C) No. 74/2021 (X)
(With IA No. 7531/2021 - EXEMPTION FROM FILING O.T. and IA No.
31291/2021 – INTERVENTION/IMPLEADMENT and IA No. 10673/2021 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.
7530/2021 - STAY APPLICATION)

W.P.(C) No. 333/2021 (X)
(FOR ADMISSION and I.R. and IA No.39119/2021-STAY APPLICATION and
IA No.39118/2021-EXEMPTION FROM FILING O.T. and IA No. 88794/2021 –
INTERVENTION/IMPLEADMENT and IA No. 39119/2021 - STAY APPLICATION)

W.P.(C) No. 332/2021 (X)
(With IA No. 165768/2022 - CONDONATION OF DELAY IN FILING and IA
No. 39054/2021 - EX-PARTE STAY and IA No. 39052/2021 - EXEMPTION
FROM FILING O.T.)

SLP(C) No. 13043/2021 (XI)
(With IA No. 104905/2021 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No. 104907/2021 - EXEMPTION FROM FILING
O.T.)

SLP(C) No. 14824/2021 (XI)
(FOR ADMISSION and I.R. and IA No.119343/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.119341/2021-EXEMPTION FROM
FILING O.T.)

SLP(C) No. 5859/2022 (XI)
(With IA No. 48579/2022 - EXEMPTION FROM FILING O.T.)

Date : 17-03-2023 These matters were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE K.M. JOSEPH
          HON'BLE MRS. JUSTICE B.V. NAGARATHNA

For Petitioner(s)
                       Mr. Kamal Kant Tripathi, Adv.
                       Mr. Asit Kumar Rari, Adv.
                       Mr. Rameshwar Prasad Goyal, AOR

                       Mrs. Rachna Gupta, AOR
                       Mr. Abhishek Misra, Adv.
                       Mrs. Deepika Mishra, Adv.

                       Mr. Manohar Pratap, Adv.
                       Mr. Salaj Kumar Rai, Adv.
                       Ms. Manju Jetley, AOR

                                                                    3
WP (C) No. 1458/2020 etc.



                       Mr. Mukesh Kumar Sharma, AOR

                       Mr. Manoj K. Mishra, AOR
                       Mr. Umesh Dubey, Adv.
                       Mr. Sudhir S. Rawat, Adv.
                       Dr. Bheem Pratap Singh, Adv.
                       Mr. A. Baskar, Adv.
                       Mr. A. Bhasme, Adv.

                       Mr. U.K Uniyal, Sr. Adv.
                       Mr. D.K Garg, Adv.
                       Mr. Abhishek Garg, Adv.
                       Mr. Dhananjay Garg, AOR
                       Mr. Ishaan Tiwari, Adv.
                       Mr. R.P Bansal, Adv.

                       Mr. Kamlendra Mishra, AOR

                       Mr. Brahma Singh, Adv.
                       Mr. Rohit Viddhudi, Adv.
                       Ms. Manju, Adv.
                       Mr. Shivapati Pandey, Adv.
                       Mr. Anantha Narayana M.G., AOR

                       Ms. Shilpa Liza George, AOR

                       Ms. Aishwarya Bhati, ASG.
                       Mr. Harish Pandey, AOR

                       Mr. S.R. Singh, Sr. Adv.
                       Mr. Ankur Prakash, AOR

For Respondent(s)
                       Mr. Anil Kaushik, Adv.
                       Mr. Anil Kumar Mishra, AOR
                       Mr. Anurag Singh, Adv.

                       Mr. R.K. Singh, Adv.
                       Mrs. Neeraj Singh, Adv.
                       Mr. Kumar Gaurav, Adv.
                       Ms. Ritu Reniwal, Adv.
                       Mr. Ajay Choudhary, Adv.
                       Mr. Aman Rastogi, Adv.
                       Mr. Praveen Pathak, Adv.
                       Mr. Anil Raina, Adv.
                       Ms. Diksha Sarin, Adv.
                       Mr. Sanjay Rastogi, AOR

                       Ms. Parul Shukla, AOR


                                                        4
WP (C) No. 1458/2020 etc.

                       Mr. Sudeep Kumar, AOR
                       Mrs. Manisha, Adv.

                       Ms. Ruchira Goel, AOR

                       Mr. S.R. Singh, Sr. Adv.
                       Mr. Ankur Prakash, AOR

                       Mr. P.S. Patwalia, Sr. Adv.
                       Ms. Aishwarya Bhati, A.S.G.
                       Mr. Rajeev Kumar Dubey, Adv.
                       Mr. Ashiwan Mishra, Adv.
                       Mr. Kamlendra Mishra, AOR

                       Mr. Ajit Sharma, AOR

                       Mr. Mukesh K Giri, Adv.
                       Mr. Mohit Singh, Adv.
                       Mr. Sudhir Naagar, AOR

                       Mr. Girish Chand Tyagi, Adv.
                       Mr. Kailash Prashad Pandey, AOR
                       Mr. Anurag Tyagi, Adv.
                       Mr. Hemant Kumar, Adv.
                       Mr. Praveen Singh, Adv.

                       Mr. Ambar Qamaruddin, AOR
                       Mr. Tejasvi Kumar, Adv.
                       Mr. Syed Sarfaraz Karim, Adv.
                       Ms. Renu Bhandari, Adv.

                       Mr. Ajay Vikram Singh, AOR

                       Mr. Ankur Yadav, AOR

            UPON hearing the counsel the Court made the following
                               O R D E R

List the matters on 25th April, 2023. Interim order to continue till the next date of hearing.

(NIDHI AHUJA) (RENU KAPOOR) AR-cum-PS ASSISTANT REGISTRAR 5