Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 204(2)] [Section 204] [Entire Act] Greater Bengaluru City Corporation - Section 204(2)(b) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (b)no portion of any sum of money borrowed under clause (a) of sub-