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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(viii) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

(viii)that the upper age limit mentioned above shall be relaxed upto 45 years for the persons repatriated from Burma, Ceylon on or after 1-3-1963 and East African Countries of Kenya, Tanganyika, Uganda and Zanzibar with a further relaxation upto 5 years in the cases of persons belonging to the Scheduled Castes or the Scheduled Tribes: