Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 905] [Entire Act] State of Rajasthan - Subsection Section 905(26) in Rules of the High Court of Judicature for Rajasthan, 1952 (26)Any other paper directed by the Court to be included in Part 'A'.All other papers shall be kept in Part B'.