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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(c) in The Information Technology Act, 2000

(c)adhere to security procedures to ensure that the secrecy and privacy of the electronic signatures are assured;
(ca)be the repository of all Electronic Signature Certificates issues under this Act;
(cb)publish information regarding its practices, Electronic Signature Certificates and current status of such certificate; and