Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 6AAC in Income Tax Rules, 1962 6AAC. Prescribed authority for the purposes of section 35CCB. - For the purposes of section 35CCB, the "prescribed authority" shall be the Secretary, Department of Environment, Government of India.
