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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(17) in Gujarat Sales Tax (Amendment) Act, 1977

(17)for entry 62, the following entry shall be substituted, namely:-
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"62. (1) Plywood and articles prepared from plywood Ten paise in the rupee Ten paise in the rupee
  (2) Decorative sheets such as formica, sunmica and other and articles prepared from decorative sheets Twelve paise in the rupee Twelve paise in the rupee";