Himachal Pradesh High Court
Union Of India vs . Durga Devi And Anr. on 4 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Union of India Vs. Durga Devi and Anr.
R.P. No. 111 of 2021 .
4.3.2022 Present: Mr. Balram Sharma, ASGI, for the petitioner.
Ms. Meera Devi, Advocate, for respondent No. 1.
Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Vinod Thakur, Addl. A.G. and Mr. Rajat Chauhan, Law Officer, for respondent No. 2.
r Learned counsel for respondent No. 1 prays for and is granted two weeks' further time to file reply.
List on 17.3.2022 alongwith CMP(M) No. 385 of 2020, titled as "Union of India versus Lakshmi Nand."
(Tarlok Singh Chauhan) Judge March 4, 2022 (Kalpana) ::: Downloaded on - 04/03/2022 20:15:14 :::CIS