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[Cites 0, Cited by 0] [Section 71] [Entire Act]

Union of India - Subsection

Section 71(1) in The Oil Mines Regulations, 2017

(1)The gas compressors shed or house shall be located at a safe distance from heaters in accordance with the Oil Industry Safety Directorate Standard, that is, OISD-STD- 118 or its revised version and shall have roofing and open from sides to avoid accumulation of heavier vapour or gas on the floor of compressor house.