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[Cites 0, Cited by 1] [Section 19(1)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1)(vii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(vii)two persons to be elected by the Court from amongst its members who are not teachers or members of the teaching staff of the University affiliated colleges, recognised institutions and approved institutions and students;