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[Cites 0, Cited by 0] [Section 125(2)] [Section 125] [Entire Act]

State of Rajasthan - Subsection

Section 125(2)(ii) in Rajasthan Civil Services (Pension) Rules, 1996

(ii)in the case of son until he attains the age of 25 years or minor brother until he attains the age of 18;