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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in The Merchant Shipping (Management for the Safe Operation of Ships) Rules, 2000

(2)The certification process relevant for the issuance and maintenance of a Document of Compliance for a Company and a Safety Management Certificate to a ship shall generally involve, including audit of the Safety Management System; -
(a)initial verification,
(b)periodical or intermediate verification, and
(c)renewal verification.