Supreme Court - Daily Orders
B Thippeswamy vs State Of Karnataka Lokayukta, on 13 April, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.17 COURT NO.13 SECTION IIC
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
5962/2017
(Arising out of impugned final judgment and order dated 07/09/2016
in CRLP No. 7702/2014 passed by the High Court Of Karnataka At
Bangalore)
B THIPPESWAMY Petitioner(s)
VERSUS
STATE OF KARNATAKA LOKAYUKTA, AND ORS Respondent(s)
(With appln. (s) for permission to file SLP and office report)
Date : 13/04/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Manjeet Singh, Sr. Adv.
Mrs. Vivekta Singh, Adv.
Mr. Tarjeet Singh, Adv.
Mr. Sanjay Kumar Rathee, Adv.
Mr. Sanjay Kumar Rathee, Adv.
Mr. T. R. B. Sivakumar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks permission to withdraw the special leave petition and application for permission to file special leave petition.
The special leave petition as well as application for permission to file special leave petition are dismissed as withdrawn.
Signature Not Verified (Sweta Dhyani) (Veena Khera) Digitally signed by SWETA DHYANI Date: 2017.04.20 Sr. P.A. Court Master 01:11:58 IST Reason: