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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(2)(w) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013

(w)any other matter which is required to be or may be specified by regulations or in respect of which provision is to be or may be made by regulations.