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State of Uttar Pradesh - Section

Section 27 in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000

27. Canvassing. -

No recommendations, either written or oral, other than those required under these regulations shall be taken into consideration. Any attempt on the part of a candidate to enlist support directly or indirectly for his candidature by other means shall disqualify him for appointment.