Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 14]

Allahabad High Court

State Of U.P. Thru Prin. Secy. Home & 2 ... vs Cons. 11320 Gufran Ahmad & 9 Ors. ( S/S ... on 21 January, 2010

Author: C.K. Prasad

Bench: Chandramauli Kumar Prasad, Yogendra Kumar Sangal

Chief Justice's Court

Case :- SPECIAL APPEAL DEFECTIVE No. - 310 of 2008

Petitioner :- State Of U.P. Thru Prin. Secy. Home & 2 Ors.
Respondent :- Cons. 11320 Gufran Ahmad & 9 Ors. ( S/S 4274/2006 )
Petitioner Counsel :- Standing Counsel
Respondent Counsel :- S.K. Pathak

Hon'ble Chandramauli Kumar Prasad,Chief Justice
Hon'ble Yogendra Kumar Sangal,J.

Mrs. Sangeeta Chandra, learned Additional Chief Standing Counsel, states that by lapse of time, this special appeal has become infructuous.

It is dismissed, as such.

Order Date :- 21.1.2010 RKK/-

(C.K. Prasad, CJ) (Y.K. Sangal, J)