Allahabad High Court
State Of U.P. Thru Prin. Secy. Home & 2 ... vs Cons. 11320 Gufran Ahmad & 9 Ors. ( S/S ... on 21 January, 2010
Author: C.K. Prasad
Bench: Chandramauli Kumar Prasad, Yogendra Kumar Sangal
Chief Justice's Court Case :- SPECIAL APPEAL DEFECTIVE No. - 310 of 2008 Petitioner :- State Of U.P. Thru Prin. Secy. Home & 2 Ors. Respondent :- Cons. 11320 Gufran Ahmad & 9 Ors. ( S/S 4274/2006 ) Petitioner Counsel :- Standing Counsel Respondent Counsel :- S.K. Pathak Hon'ble Chandramauli Kumar Prasad,Chief Justice Hon'ble Yogendra Kumar Sangal,J.
Mrs. Sangeeta Chandra, learned Additional Chief Standing Counsel, states that by lapse of time, this special appeal has become infructuous.
It is dismissed, as such.
Order Date :- 21.1.2010 RKK/-
(C.K. Prasad, CJ) (Y.K. Sangal, J)