Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Tamilnadu - Section Section 6 in Determination of Surcharge Rules 6. The time allowed for the payment of the sum specified in an order of surcharge shall be calculated:-(a)where the order is served, from the date of service; and(b)in other cases, from the date of affixture of the order as required by rules 2 and 4.
