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State of West Bengal - Section

Section 47 in The Darjeeling Gorkha Hill Council Act, 1988

47. [ Committees. - The Chief Executive Councillor may, from time to time, appoint such committees constituting of members from amongst the Councillors as may be required for the efficient discharge of the functions of the General Council.] [Section 47 substituted by W.B. Act 3 of 1994.]