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[Cites 0, Cited by 0] [Section 210] [Entire Act]

Greater Bengaluru City Corporation -

Section 210(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(2)The Government may, after consulting the Corporation by notificationwithdraw any such street, sewer, drain, drainage work, tunnel, culvert or treefrom the control of the Corporation.