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Gauhati High Court

S.B.Rana And 50 Ors vs Union Of India And Ors on 8 April, 2019

Author: A. S. Bopanna

Bench: Chief Justice, Arup Kumar Goswami

                                                         Page No.# 1/18

GAHC010003532013




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : WP(C) 271/2013

         1:S.B.RANA and 50 ORS.
         G/410357

         2: G/410355 S B GURUNG


         3: G/410407 H L SUBEDI


         4: G/410459 SAWAN SINGH


         5: G/411265 P.S. LUNTHI


         6: G/410426 B B CHHETRI


         7: G/411818 M. B SUNAR


         8: G/411820 S N PRASAD


         9: G/410474 J K THAPA


         10: G/410490 B K ADHIKARI


         11: G/410522 SHIVIJI YADAV


         12: G/410557 RAGHUBIR SINGH
                                Page No.# 2/18



13: G/410891 C K AIMOL


14: G/410573 NARAYAN SINGH


15: G/410583 BALWANT SINGH


16: G/410560 L B LIMBU


17: G/410590 H L GURUNG


18: G/410587 PREM SINGH


19: G/410640 M B KARKI


20: G/410713 R N TRIPATI


21: G/410720 G S RAWAT


22: G/410943 P POCHA SINGH


23: G/411690 P C ROY


24: G/411595 KHAILUN KUKI


25: G/410958 LALAN JHA


26: G/410974 RAJENDRA PRASAD


27: G/410994 BIRENDRA SINGH


28: G/411005 D B CHHETRI
                               Page No.# 3/18



29: G/410993 G B CHHETRI


30: G/410580 D S SAMANT


31: G/2116 R A YADAV


32: G/410955 BADAR SINGH


33: G/411078 BALAWANT SINGH


34: G/411080 S T RAJA


35: G/411513 K LAKHANDARI


36: G/411089 DEVENDRA PAL


37: G/411154 M S SHEKHAWAT


38: G/411043 D B KHATRI


39: G/411447 A K RAI


40: G/410466 KUSHI RAM


41: G/411725 D K THAPA


42: G/4110986 Z VAIPHEI


43: G/411092 S K SAHI


44: G/411097 TULSHIDHARAN
                                                         Page No.# 4/18



45: G/411148 HARENDRA YADAV


46: G/411191 TH KHAIKHASAL


47: G/411151 N K SINGH


48: G/411046 MD B Z ANSARI


49: G/411463 L J C SINGH


50: G/411649 SHIV KUMAR DOGRA


51: G/411640 D ZEALING
ALL THE PETITIONERS ARE PRESENTLY WORKING IN THE 4TH
BATTALION
THE ASSAM RIFLES AS HAVILDAR DG C/O 99 APO PIN-932004

VERSUS

1:UNION OF INDIA and ORS.
REP. BY THE SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF HOME
AFFAIRS, NORTH BLOCK, NEW DELHI, PIN- 110001.

2:THE DIRECTOR GENERAL ASSAM RIFLES
 MAHANIDESHALAYA THE DIRECTORATE GENERAL ASSAM RIFLES
 SHILLONG
 MEGHALAYA
 PIN- 793011.

3:THE DEPUTY INSPECTOR GENERAL ASSAM
 RIFLES HQ. ASSAM AND ARUNACHAL RANGES 25 SECTOR
 JORHAT
ASSAM
 C/O 99 APO
 PIN- 932552.

4:THE COMMANDANT
 4TH BATTALION
THE ASSAM RIFLES C/O 99 APO
 PIN- 932004
                                                                    Page No.# 5/18


Advocate for the Petitioner   : MR.G SINGH

Advocate for the Respondent : C.G.C.




             Linked Case : WP(C) 1144/2013

            1:G/75069L HAV/GD AMULYA KR. LAHON and 44 ORS
             R/O DIBRUGARH DEVELOPMENT AREA LANE -'B' P.O. NIRMALI GAON P.S.
            DIBRUGARH DIST. DIBRUGARH
            ASSAM
             PIN- 786003
             PRESENTLY SERVIN GAND HOLDING THE RANK OF HAVILDAR DG WITH
            41 ASSAM RIFLE
             HQ COMPANY
             C/O 99 APO AND PRESENTLY POSTED AT NO. 3 WORKSHOP
            ASSAM
             RIFLE
             JORHAT
            ASSAM.

            2: G/340010L HAV/GD
            ABDUL RAB

             3: G/2300819H HAV/GD
             BIR BAHADUR CHETRI

             4: G/3200153W HAV/GD
             TULA RAM THAPA

             5: G/83235H HAV/GD
             AJIT SINGH

             6: G/3200167W HAV/GD
             JOSHPER K. MARA

             7: G/104377W HAV/GD
             PROVAT HAZARIKA

             8: G/2501320W HAV/GD
             IGNATIUS LAKRA

             9: G/2701290N HAV/GD
                         Page No.# 6/18

SHAMAL KUMAR RABHA

10: G/2301225A HAV/GD
BISHNU BAHADUR CHETRI

11: G/2300937W HAV/GD
KUNDAM SINGH RAWAT

12: G/94921W HAV/GD
NRIPEN CHANDRA KALITA

13: G/2600706Y HAV/GD
SHIV SINGH RANA

14: G/153544L HAV/GD
LAL SINGH

15: G/57015F HAV/GD
LAXMI NARAYAN THAKUR

16: G/2200654A HAV/GD
MADHAB CHANDRA ROY

17: G/3200379F HAV/GD
ANIL KUMAR SINGH

18: G/183312 HAV/GD
JEEWAN CHANDRA JOSHI

19: G/163025W HAV/GD
HARICH CHANDRA BHATT

20: G/192902F HAV/GD
BAHADUR SINGH

21: G/172730W HAV/GD
FAIZ AHMED KHAN

22: G/2600804Y HAV/GD
MAHENDER SINGH KHATI

23: G/2400839L HAV/GD
KANKAN MAZUMDAR

24: G/2002502N HAV/GD
KISHAN SINGH

25: G/192751N HAV/GD
                          Page No.# 7/18

MD. NAZIMUUDIN

26: G/3400111N HAV/GD
BHARAT SINGH

27: G/2401040N HAV/GD
RAMPAL SINGH

28: G/143458M HAV/GD
BHASKAR YADAV

29: G/2900947Y HAV/GD
KRISHNA BAHADUR CHETRI

30: G/2900944K HAV/GD
THAKUR SINGH DHANIK

31: G/37712A HAV/GD
MANOHAR RAM

32: G/114598W HAV/GD
KAMLESH CHAND

33: G/75007L HAV/GD
MAN SINGH LIMBU

34: G/113875K HAV/GD
RAJU SUNAR

35: G/95165 HAV/GD
UMESH CHANDRA HALOI

36: G/66075K HAV/GD
SHANKAR SINGH SAMAT

37: G/2000703K HAV/GD
SURESH CHAND

38: G/103870X HAV/GD
LAL BAHADUR SUNAR

39: G/2401039 HAV/GD
NIKHIL CHAND MAZUMDAR

40: G/114235M HAV/GD
BHIM BAHADUR

41: G/2600791 HAV/GD
                                                  Page No.# 8/18

RANJIT SINGH BHANDARI

42: G/2850778H HAV/GD
KHUSHI PAL SINGH

43: G/65700W HAV/GD
MEWALAL SHARMA

44: G/2102549N HAV/GD
RAVINDRA NATH MISHRA

45: G/153475A HAV/GD
RAMESH CHAND PRESENTLY SERVING AND HOLDING THE RANK OF
HAVILDAR GD WITH 41 ASSAM RIFLE
HQ COMPANY
C/O 99 APO.
VERSUS

1:THE UNION OF INDIA and 5 ORS
REP. BY THE SECRETARY
MINISTRY OF HOME AFFAIRS
GOVT. OF INDIA
SENA BHAVAN
NEW DELHI- 110001.

2:THE DIRECTOR GENBERAL
ASSAM RIFLE
SHILLONG- 793011.

3:THE COMMANDANT
25 SECTOR
ASSAM RIFLES
JORHAT
ASSAM
PIN-

4:THE BRIGADIER PERSONNEL
DIRECTORATE GENERAL
ASSAM RIFLE
SHILLONG- 793011.

5:THE CDR.
10 SECTOR ASSAM RIFLES
C/O 99 APO

Advocate for the Petitioner : MR.D DOLEY
Advocate for the Respondent :
                                                   Page No.# 9/18



Linked Case : WP(C) 4842/2013

1:NO 56620 H. HAV/GD NAKUL SWAGIARY and 15 ORS.
 S/O LT. NAIKA SWAGIARY
VILL. 3 NO. PULISUMANI
 P.O. GELAPUKHURI
 DIST- SONITPUR
ASSAM

2: NO.411714F. HAV/GD VINOD KUMAR


3: NO.153289. HAV/GD PRAKASH SINGH


4: NO.3400105. HAV/GD N.C. BORO


5: NO. G/173069F. HAV/GD HARISH CHANDER SINGH


6: NO.G/134362H. HAV/GD KHANGSIAM BOU


7: NO.G/134075Y. HAV/GD SHIVJI RAM


8: NO.G/66410 W. HAV/GD NAR SINGH YADAV


9: NO.G/95132 HAV/GD RAMSHIS YADAV


10: NO.G/84202 K HAV/GD RAM BRIKSH YADAV


11: NO.G/2850849Y.HAV/GD B.H. YADAV


12: NO.3300096 HAV/GD SHIV RAJ RAM


13: NO.2002146 Y HAV/GD MD. NURUL ISLAM


14: NO.2500864 HAV/GD MADAN TIWARI
                                                   Page No.# 10/18



15: NO.2701123 X HAV/GD SHYAM THAPA


16: NO.2002786 H HAV/GD TEJPAL SINGH
ALL THE PETITIONERS WERE DISCHARGING THEIR DUTIES AS
HAVILDARGD AR AND PRESENTLY SERVING AND HOLDING THE RANK OF
WARRANT OFFICER GD WITH 41 ASSAM RIFLE
HQ COMPANY
C/O99 APO
VERSUS

1:THE UNION OF INDIA and 5 ORS
REPRESENTED BY THE SECRETARY
MINISTRY OF HOME AFFAIRS
GOVT. OF INDIA
SENA BHAVAN
NEW DELHI-110001

2:THE DIRECTOR GENERAL
ASSAM RIFLE
SHILLONG-11

3:THE COMMANDANT
25 SECTOR
ASSAM RIFLES
JORHAT
ASSAM RIFLES
JORHAT
ASSAM

4:THE BRIGADIER PERSONNEL
DIRECTORATE GENERAL
ASSAM RIFLE
SHILLONG-793011

5:THE UNIT COMMANDANT
41 ASSAM RIFLE
C/O99 APO

6:THE CDR
10TH SECTOR ASSAM RIFLES
C/O 99 APO

Advocate for the Petitioner : MR.R P SARMAH
Advocate for the Respondent : ASSTT.S.G.I.
                                                       Page No.# 11/18



Linked Case : WP(C) 5593/2012

1:BHARAT KUMAR RAI and 42 ORS
 QUARTER COY HEAD BNHQ PLATOON
 14 ASSAM RIFLES C/O 99 APO DIST. SERCHHIP MIZORAM
 PIN- 796181.

2: LAXMAN SINGH
 QUARTER-COY MT PLATOON 14 ASSAM RIFLES C/O 99 APO DIST.
SERCHHIP MIZORAM
 PIN- 796181 HQ COY

3: JAILISHAN PANDEY
D COY
14 ASSAM RIFLES
KHABUNG C/O 99 APO DIST. CHAMPHAI MIZORAM
PIN- 796321

4: JAGAT SINGH
B COY
14 ASSAM RIFLES
KHABUNG C/O 99 APO DIST. SERCHHIP MIZORAM
PIN- 796181.

5: DIBAKAR YADAV
E COY
14 ASSAM RIFLES
KHABUNG C/O 99 APO DIST. CHAMPHAI MIZORAM
PIN- 796321

6: KIRTI RAM
E COY
14 ASSAM RIFLES
KHABUNG C/O 99 APO DIST. CHAMPHAI MIZORAM
PIN- 796321

7: AKHILESHWER MISHRA
HEAD QUARTER-COY BNHQ PLATOON
14 ASSAM RIFLES
C/O 99 APO DIST. SERCHHIP MIZORAM
PIN- 796181.

8: DHANUSH DHARI YADAV
QUARTER COY HEAD QUARTER-COY BNHQ PLATOON
14 ASSAM RIFLES
C/O 99 APO DIST. SERCHHIP MIZORAM
                                             Page No.# 12/18

PIN- 796181.

9: SHAJI SAMUEL
E COY
14 ASSAM RIFLES
KABUNG C/O 99 APO DIST. CHAMPHAI MIZORAM
PIN- 796321

10: MAHAVIR SINGH
HEAD QUARTER-COY MT PLATOON
14 ASSAM RIFLES
C/O 99 APO DIST. SERCHHIP MIZORAM
PIN- 796181.

11: DEVENDRA SINGH
C COY 14 ASSAM RIFLES
KHABUNG
C/O 99 APO DIST. CHAMPHAI MIZORAM
PIN- 796321

12: SAMRUDDEN LASKAR
HEAD QUARTER-COY BNHQ PLATOON
14 ASSAM RIFLES
C/O 99 APO DIST. SERCHHIP MIZORAM
PIN- 796181.

13: GOBINDA KALITA
E COY
BNHQ PLATOON
14 ASSAM RIFLES
KHABUNG C/O 99 APO DIST. SERCHHIP MIZORAM
PIN- 796181.

14: MADAN SINGH
F COY
BNHQ PLATOON
14 ASSAM RIFLES
KHABUNG C/O 99 APO DIST. SERCHHIP MIZORAM
PIN- 796181.

15: ALOK DEBBARMAN
E COY
14 ASSAM RIFLES
C/O 99 APO DIST. CHAMPHAI MIZORAM
PIN- 796321

16: DHRUWA NARAYAN
HEAD QUARTER-COY BNHQ PLATOON
                                             Page No.# 13/18

14 ASSAM RIFLES
KHABUNG C/O 99 APO DIST. SERCHHIP MIZORAM
PIN- 796181.

17: RAJENDRAN D
HEAD QUARTER-COY BNHQ PLATOON
14 ASSAM RIFLES
KHABUNG
C/O 99 APO DIST. SERCHHIP MIZORAM
PIN- 796181.

18: CHANCHAL SINGH
C COY 14 ASSAM RIFLES
KHABUNG C/O 99 APO DIST. CHAMPHAI MIZORAM
PIN- 796321

19: SHASHI PRASAD
HEAD QUARTER-COY BNHQ PLATOON
14 ASSAM RIFLES
KHABUNG C/O 99 APO DIST. SERCHHIP MIZORAM
PIN- 796181.

20: DIGER DEV JOSHI
F-COY BNHQ PLATOON
14 ASSAM RIFLES
KHABUNG
C/O 99 APO DIST. SERCHHIP MIZORAM
PIN- 796181.

21: BRAJESH SINGH
C COY 14 ASSAM RIFLES
KHABUNG C/O 99 APO DIST. CHAMPHAI MIZORAM
PIN- 796321

22: JAG BAHADUR GURUNG
F-COY BNHQ PLATOON
14 ASSAM RIFLES
C/O 99 APO DIST. SERCJJO MIZORAM
PIN- 796181.

23: BIMAL KUMAR GAUTAM
A COY 14 ASSAM RIFLES
KHABUNG
C/O 99 APO DIST. CHAMPHAI MIZORAM
PIN- 796321

24: MANBIR SINGH
F-COY BNHQ PLATOON
                                                     Page No.# 14/18

14 ASSAM RIFLES
C/O 99 APO DIST. SERCJJO MIZORAM
PIN- 796181.

25: PRATAP CHAND
F-COY BNHQ PLATOON
14 ASSAM RIFLES
C/O 99 APO DIST. SERCJJO MIZORAM
PIN- 796181.

26: K C BARMAN
HEAD QUARTER COY
MT PLATOON 14 ASSAM RIFLES
C/O 99 APO DIST. SERCHHIP MIZORAM
PIN- 796181. PERMANENT ADDRESS SON OF LALIT CH. BARMAN
VIL- NANARA
P.O. KARARA DIST. KAMRUP
ASSAM.

27: SURENDRA KUMAR
F-COY BNHQ PLATOON
14 ASSAM RIFLES
C/O 99 APO DIST. SERCHHIP MIZORAM
PIN- 796181.

28: RAM BAHADUR CHETRI
C-COY 14 ASSAM RIFLES
KHABUNG
C/O 99 APO DIST. CHAMPHAI MIZORAM
PIN- 796321

29: DIWAN SINGH
A-COY 14 ASSAM RIFLES
KHABUNG
C/O 99 APO DIST. CHAMPHAI MIZORAM
PIN- 796321.

30: DAMAR BAHADUR CHAND
NO. 2 TRAINING BETALION ARTC and SCHOOL
DIMAPUR
NAGALAND
PIN- 797115.

31: SHANKER SINGH
A-COY 14 ASSAM RIFLES
KHABUNG
C/O 99 APO DIST. CHAMPHAI MIZORAM
PIN- 796321
                                     Page No.# 15/18


32: RANJIT SINGH
F-COY BNHQ PLATOON
14 ASSAM RIFLES
KHABUNG
C/O 99 APO DIST. SERCHHIP MIZORAM
PIN- 796321

33: TRILOK SINGH
BNHQ PLATOON
14 ASSAM RIFLES
C/O 99 APO DIST. SERCHHIP MIZORAM
PIN- 796181.

34: JOGENDRA SINGH
A-COY 14 ASSAM RIFLES
KHABUNG
C/O 99 APO DIST. CHAMPHAI MIZORAM
PIN- 796321

35: RAJESHWAR PRASAD
E-COY 14 ASSAM RIFLES
KHABUNG
C/O 99 APO DIST. CHAMPHAI MIZORAM
PIN- 796321

36: GANGA BAHADUR THAPA
BNHQ PLATOON
14 ASSAM RIFLES
C/O 99 APO DIST. SERCHHIP MIZORAM
PIN- 796181.

37: GOVIND SINGH
D-COY 14 ASSAM RIFLES
KHABUNG
C/O 99 APO DIST. CHAMPHAI MIZORAM
PIN- 796321

38: VIJAY KUMAR
A-COY 14 ASSAM RIFLES
KHABUNG
C/O 99 APO DIST. CHAMPHAI MIZORAM
PIN- 796321

39: GUNJA BAHADUR
D-COY 14 ASSAM RIFLES
KHABUNG
C/O 99 APO DIST. CHAMPHAI MIZORAM
                                     Page No.# 16/18

PIN- 796321

40: LAXMAN SINGH
D-COY 14 ASSAM RIFLES
KHABUNG
C/O 99 APO DIST. CHAMPHAI MIZORAM
PIN- 796321

41: ANAND SINGH
C-COY 14 ASSAM RIFLES
KHABUNG
C/O 99 APO DIST. CHAMPHAI MIZORAM
PIN- 796321

42: CHIRAG MEDHI
BNHQ PLATOON
14 ASSAM RIFLES
KHABUNG
C/O 99 APO DIST. CHAMPHAI MIZORAM
PIN- 796181.

43: PREM SINGH
B-COY 14 ASSAM RIFLES
C/O 99 APO DIST. SERCHHIP MIZORAM
PIN- 796181.
VERSUS

1:THE UNION OF INDIA and ORS
REP. BY THE SECRETARY
MINISTRY OF HOME AFFAIRS
GOVT. OF INDIA
SENA BHAWAN
NEW DELHI- 110001.

2:THE DIRECTOR GENERAL
ASSAM RIFLES
SHILLONG-793011.

3:THE BRIGADIER PERSONNEL
DIRECTORATE GENERAL
ASSAM RIFLES
SHILLONG-793011.

4:THE UNIT COMMANDANT
14
ASSAM RIFLES
C/O 99 APO.
                                                                                 Page No.# 17/18

            Advocate for the Petitioner : MR.D SUR
            Advocate for the Respondent : C.G.C.



                                 BEFORE
                      HONOURABLE THE CHIEF JUSTICE
                HONOURABLE MR. JUSTICE ARUP KUMAR GOSWAMI

                                           ORDER

Date : 08-04-2019 (A. S. Bopanna, C.J.) Heard Mr. S. C. Keyal, learned Assistant Solicitor General of India, appearing for the respondents. The petitioners are not represented.

In all these writ petitions, the petitioners are before this court assailing the order dated 09.06.2011 and 08.09.2012, issued by the Director General of Assam Rifles. In that light, the petitioners are seeking that the respondent authorities be directed to introduce the rank of Assistant Sub-Inspector in Assam Rifles by upgrading the post of Head Constable (Havildar) and to consider promotion of the petitioners to the post of Naib Subedar (GD).

Though contentions are urged in the writ petition in justification of the prayers made therein, when these writ petitions are taken up for consideration, the learned Assistant Solicitor General of India would bring to the notice of this court that the very issue had arisen before the Hon'ble Supreme Court in Civil Appeal No. 672 of 2019 in the case of Union of India and Ors vs. Krishna Kumar and Ors. In the said appeal, the order dated 10.12.2013, passed by the High Court of Manipur granting the benefits sought for by the petitioners therein was assailed. In the said civil appeal, the Hon'ble Supreme Court, in the light of the legal position had taken into consideration the change in the rules relating to promotions in Assam Rifles and had held that once the structure of Assam Rifles has undertaken a change by granting the intermediate post of Warrant Officer, the persons holding the posts of Havildar would be considered for promotion to the posts of warrant officer.

If that be the position, promotion available from the post of Havildar is to the Page No.# 18/18 post of Warrant Officer and not to the post of Naib Subedar (GD) directly, as sought for by the petitioners herein. If that be the position, the decision rendered by the Hon'ble Supreme Court in Civil Appeal No. 672 of 2019 would be applicable in these writ petitions as well. Hence, the prayers, as made in these writ petitions, are liable to be rejected, which is accordingly done.

The writ petitions stand disposed of in terms of the above.

                                  JUDGE                       CHIEF JUSTICE




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