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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Jharkhand - Subsection

Section 27(e) in Bihar State Engineering and Pharmacy Educational Institution (Regulation and Control) Act, 1982

(e)Interview of at least ten students of different class/group to ascertain the amounts which they have paid to the institution in various forms. Give the details of the interviews.