Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(3) in The Rajasthan Legal Aid Rules, 1984 (3)The Committee may not grant legal aid to any person where it thinks it proper looking to the nature of the matter involved and keeping in view the social interests.
