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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(k) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Act, 2017

(k)to appoint committees or task forces or groups or sub-committees as may be necessary to assist the Authority in discharge of its functions and powers ;