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[Cites 0, Cited by 0] [Section 219] [Entire Act]

Union of India - Subsection

Section 219(3) in The Dedicated Freight Corridor Railway General Rules, 2018

(3)To assist the Station Master arrive at conclusion in this matter a visibility test object would be defined in station working rule not less than one hundred eighty meters away from where it is sighted, which can be a starter or intermediate starter signal of direction towards the approaching trains.