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State of Jammu-Kashmir - Section

Section 1 in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

1. Short title and commencement.

(1)These regulations may be called the Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013.
(2)These regulations shall come into force from the date of their publication in the govt. gazette and unless reviewed earlier or extended by the Commission, shall remain in force for a period of 5 years from the date of commencement.
(3)These Regulations shall extend to whole State of Jammu and Kashmir.