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[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

Union of India - Subsection

Section 3A(1)(a) in The Foreigners Order, 1948

(a)without valid documents including passport or other travel documents and who have been exempted under rule 4 from the provisions of rule 3 of the Passport (Entry into India) Rules, 1950, made under section 3 of the Passport (Entry into India) Act, 1920 (34 of 1920); or