Supreme Court - Daily Orders
Union Of India vs Indian Agro Marketing Cooperative ... on 3 March, 2016
Bench: Dipak Misra, Prafulla C. Pant
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO.1517 OF 2016
IN
SPECIAL LEAVE PETITION (CIVIL) NO.33630 OF 2014
Union of India and Another Petitioner(s)
Versus
Indian Agro Marketing Co-operative Respondent(s)
Federation Ltd.
O R D E R
Delay condoned.
We have carefully gone through the Review Petition and the connected papers, but we see no reason to interfere with the order impugned.
The Review Petition is, accordingly, dismissed.
....................J. [Dipak Misra] ....................J. [Prafulla C. Pant] New Delhi March 03, 2016.
Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA Date: 2016.03.04 16:58:54 IST Reason: CHAMBER MATTER SECTION XIV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) No.1517/2016 In S.L.P.(C) No.33630/2014 UNION OF INDIA AND ANR. Petitioner(s) VERSUS INDIAN AGRO MARKETING COOPERATIVE FEDERATION LTD Respondent(s) (With application for c/delay in filing review petition and office report) Date : 03/03/2016 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA HON'BLE MR. JUSTICE PRAFULLA C. PANT By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of the signed order.
(Chetan Kumar) (H.S. Parasher) Court Master Court Master (Signed order is placed on the file)