Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Gujarat - Subsection Section 31(2) in Gujarat Wild Animals and Wild Birds Protection Act, 1963 (2)A permit issued under sub-section (1) shall specify the number and kinds of animals or birds that may be hunted by the holder of such permit.
