Supreme Court - Daily Orders
Jafar vs State Of Kerala on 21 August, 2019
Bench: Deepak Gupta, Aniruddha Bose
ITEM NO.120 COURT NO.13 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 1607/2009
JAFAR Appellant(s)
VERSUS
STATE OF KERALA Respondent(s)
Date : 21-08-2019 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Appellant(s) Mr. T. N. Singh, AOR
For Respondent(s) Mr. G. Prakash, AOR
Mr. Jishnu M.L., Adv.
Ms. Priyanka Prakash, Adv.
Ms. Beena Prakash, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the appellant submits that he is unable to assist the court since the record is in Malayalam. The Registry is directed to supply a copy of the depositions and exhibits to the learned Standing counsel for the State of Kerala. We request him to get the same translated within eight weeks from today and handover one copy of the translation to the learned counsel for the appellant.
List after 10 weeks.
Signature Not Verified (ASHWANI KUMAR) Digitally signed by ASHWANI KUMAR Date: 2019.08.22 (RENU KAPOOR) COURT MASTER (SH) 16:55:39 IST Reason: BRANCH OFFICER