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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(2)(f) in The Arms Act, 1959

(f)the manner in which the makers name, the manufacturers number or other identification mark of a firearm shall be stamped or otherwise shown thereon [firearm or ammunition shall be stamped or otherwise shown thereon for the purposes of tracing] [Substituted by Act No. 48 of 2019, dated 13.12.2019.];