Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 330A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 330A(5) in Andhra Pradesh Municipalities Act, 1965

(5)Before making any rule under this section the Government shall give the council an opportunity of showing cause against the proposal.