Section 26(2)(g) in The U.P. Shri Badrinath and Shri Kedarnath Temples Act, 1939

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State of Uttar Pradesh - Subsection

Section 26(2)(g) in The U.P. Shri Badrinath and Shri Kedarnath Temples Act, 1939

(g)the co-operation by the Committee of not more than two members subject to the restriction that the co-opted members shall not have a right of vote at any meeting of the committee; and

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State of Uttar Pradesh - Subsection

Section 26(2)(g) in The U.P. Shri Badrinath and Shri Kedarnath Temples Act, 1939