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Union of India - Section

Section 7 in The State Of Arunachal Pradesh Act, 1986

7. Amendment of section 27A of Act 43 of 1950.

- On and from the appointed day, in section 27A of the Representation of the People Act, 1950, in sub-section (4) for the words "The electoral college for each of the Union territories of Arunachal Pradesh and Pondicherry" the words "The electoral college of the Union territory of Pondicherry shall be substituted.The House of the People