Calcutta High Court (Appellete Side)
Sankar Paul vs Siliguri Jalpaiguri Development ... on 26 July, 2016
Author: Indira Banerjee
Bench: Indira Banerjee
1
5.
26.07.2016.
debajyoti
FMA No.662 of 2016
Sankar Paul
Vs.
Siliguri Jalpaiguri Development Authority & Anr.
No one appears on behalf of the appellant.
The appellant shall prepare requisite number of informal
paper books incorporating the relevant pleadings and documents
filed in the Court below within three weeks from date.
Notice of appeal be issued on the respondents within two
weeks for which necessary requisites shall be put in in course of this week.
Let the appeal be listed for hearing in the monthly list of September, 2016.
( Indira Banerjee, J. ) ( Sahidullah Munshi, J. )