Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(2)(m) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017

(m)For arrangement of ICT related activities and training for C.C.E. and other programs of School Education Department.