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[Cites 0, Cited by 0] [Section 272] [Entire Act]

State of Telangana - Subsection

Section 272(1) in Telangana Panchayat Raj Act, 2018

(1)Every Mandal Praja Parishad shall furnish to the Zilla Praja Parishad and every Zilla Praja Parishad shall furnish to the Government a report on its administration for each year, as soon as may be, after the close of such year, in such form and with such details as may be prescribed. The Mandal Praja Parishad shall, while furnishing the report to Zilla Praja Parishad as aforesaid send a copy thereof to the Government.