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Union of India - Section
Section 140L in The Companies (Indian Accounting Standards) Rules, 2015
140L. As a consequence of issuance of Ind AS 115, Revenue from Contracts with Customers, paragraph 2 is amended. An entity shall apply those amendments when it applies Ind AS 115.] [Inserted by Notification No. 310(E), dated 28.3.2018 (w.e.f. 16.2.2015).]
Appendix AUsing present value techniques to measure value in useThis appendix is an integral part of the Ind AS. It provides guidance on the use of present value techniques in measuring value in use. Although the guidance uses the term 'asset', it equally applies to a group of assets forming a cash-generating unit.The components of a present value measurementA1 The following elements together capture the economic differences between assets:| Present value of Rs. 1,000 in 1 year at 5% | Rs. 952.38 | |
| Probability | 10.00% | Rs. 95.24 |
| Present value of Rs. 1,000 in 2 years at 5.25% | Rs. 902.73 | |
| Probability | 60.00% | Rs. 541.64 |
| Present value of Rs. 1,000 in 3 years at 5.50% | Rs. 851.61 | |
| Probability | 30.00% | Rs. 255.48 |
| Expected present value | Rs. 892.36 |