Supreme Court - Daily Orders
Ataur Rahman @ Arjun Singh @ Luhit @ ... vs State Of Assam on 15 September, 2014
Bench: J. Chelameswar, A.K. Sikri
ITEM NO.52 COURT NO.9 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 7136/2014
(Arising out of impugned final judgment and order dated 27/05/2014
in CRLA No. 235/2014 passed by the High Court Of Gauhati)
ATAUR RAHMAN @ ARJUN SINGH @ LUHIT @ WAPANG
JAMIR AND ANR Petitioner(s)
VERSUS
STATE OF ASSAM Respondent(s)
(with appln. (s) for exemption from filing O.T.)
Date : 15/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Borgohain, Adv.
Mr. V. N. Raghupathy,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Deepak Mansukhani
Date: 2014.09.15
17:32:12 IST
Reason: