Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 9 in The Bombay Cotton Contracts Act, 1932 9. [Supersession of Board of Directors and appointment of Board of Control, its powers and duties] Repealed by Bombay 17 of 1938, Section 2 and First Schedule.
