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[Cites 0, Cited by 0] [Section 7A(2)] [Section 7A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7A(2)(b) in Jammu and Kashmir Chit Funds Act, 2016

(b)that the foreman had been convicted of any offence under this Act or under any other Act regulating chit business and sentenced to imprisonment for any such offence ;