Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 15] [Entire Act] State of Odisha - Subsection Section 15(2) in The Bihar and Orissa Excise Act, 1915 (2)No distillery, brewery or warehouse as aforesaid shall be established except by or under the authority of the Excise Commissioner.
