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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(g) in The National Highways fee (Determination of Rates and Collection) Rules, 2008

(g)"expressway" means a national highway having a divided carriageway suitable for high speed traffic and with control of access;
(ga)[ "fee plaza" means any building, structure or booth made for collection of fee;] [Inserted by Notification No. G.S.R. 585(E), dated 8.6.2016 (w.e.f. 5.12.2008).]