Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106] [Entire Act] State of Uttarakhand - Subsection Section 106(4) in Uttarakhand Panchayati Raj Act, 2016 (4)the ventilation and space to be left around the building to secure free circulation of air and to facilitate scavenging and for prevention of fire ;
