Section 9 in The Rajasthan High Court Ordinance 1949
9. Salaries etc. of Judges.
- The Judges of the High Court shall be entitled to such salaries and allowances, including allowances for expenses in respect of equipment and travelling upon appointment, and to such rights in respect of leave and pension, as may from time to time be fixed by the Rajpramukh:Provided that there shall not be any variation in the salary and other conditions of service of a Judge during the tenure of his office.
