Punjab-Haryana High Court
Haryana State Industrial Development ... vs Daya Ram And Others on 23 August, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.3683 of 2008 (O & M)
Haryana State Industrial Development Corporation Limited
..Appellant
Versus
Daya Ram and others
.. Respondents
CORAM: HON'BLE MR.JUSTICE RAJESH BINDAL. Present:- Mr.H.S.Hooda, Senior Advocate with Mr.Kamal Sehgal, Advocate for the appellant.
None for the landowners.
Mr.Ashish Gupta, AA.G. Haryana. RAJESH BINDAL J.
For orders see detailed reasons recorded in a separate order passed today in RFA No.3323 of 2005, titled as Haryana State Industrial Development Corporation and another Versus Gindori and others.
(RAJESH BINDAL) 23.08.2010 JUDGE Sukhpreet