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Union of India - Section

Section 4 in The Disaster Management National Executive Committee (Procedures And Allowances) Rules, 2006

4. Allowances to be paid to a person associated as an expert with a sub-committee of the National Executive Committee

- A member of the sub-committee constituted under sub-section (1) of section 9, shall be paid travelling and daily allowances as are admissible to non-officials attending the meetings of committees set up by the Central Government, as specified in Appendix 2 to Supplementary rule 190.