Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(1)(d) in Rajasthan Panchayati Raj Act, 1994

(d)exercise such other powers, perform such other functions and discharge such other duties as the Zila Praishad may, by a resolution, direct or as the Government may, by rules made in this behalf, prescribe;